Himachal Pradesh High Court
Gopal Krishan vs . Lacv & Ors. on 20 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Gopal Krishan vs. LACV & ors.
.
RFA No. 232 of 2014.
20.10.2022 Present: Ms. Devyani Sharma, Advocate, for the appellants.
Mr. Desh Raj Thakur, Addl. AG, for the respondents-State.
Learned counsel for the appellants submits that appellant No.2 has died during the pendency of appeal and he intends to take steps for substitution of appellant No.2 by his legal heirs. Needful be done within four weeks.
List on 25th November, 2022.
(Satyen Vaidya) Judge.
20th October, 2022.
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