Rajasthan High Court - Jodhpur
Jk Synthetics Ltd And Ors vs Municipal Board Nimbahera on 17 February, 2021
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
(1 of 1) [CRLR-695/1999]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Revision Petition No. 695/1999
Jk Synthetics Ltd And Ors
----Petitioner
Versus
Municipal Board Nimbahera
----Respondent
For Petitioner(s) : Mr. Manish Shishodia.
For Respondent(s) : Mr. Mahipal Vishnoi, P.P.
Mr. P.S. Chundawat.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 17/02/2021 An application has been filed by the petitioner for extension of stay order granted by this Court on 05.09.1991.
For the reasons mentioned in the application (Inward No.01/2021), application is allowed. The stay order granted by this Court on 05.09.1991 is hereby extended till further order.
List this matter after six weeks, as prayed.
(MANOJ KUMAR GARG),J 131-Prashant/-
(Downloaded on 17/02/2021 at 10:24:24 PM) Powered by TCPDF (www.tcpdf.org)