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Rajasthan High Court - Jodhpur

Jk Synthetics Ltd And Ors vs Municipal Board Nimbahera on 17 February, 2021

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                                            (1 of 1)                                   [CRLR-695/1999]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                 S.B. Criminal Revision Petition No. 695/1999

                                   Jk Synthetics Ltd And Ors
                                                                                                       ----Petitioner
                                                                        Versus
                                   Municipal Board Nimbahera
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Manish Shishodia.
                                   For Respondent(s)          :     Mr. Mahipal Vishnoi, P.P.
                                                                    Mr. P.S. Chundawat.



                                              HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order 17/02/2021 An application has been filed by the petitioner for extension of stay order granted by this Court on 05.09.1991.

For the reasons mentioned in the application (Inward No.01/2021), application is allowed. The stay order granted by this Court on 05.09.1991 is hereby extended till further order.

List this matter after six weeks, as prayed.

(MANOJ KUMAR GARG),J 131-Prashant/-

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