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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

Bengal Presidency - Subsection

Section 86(1)(f) in Bengal Excise Act, 1909

(f)the marking of tari-producing trees in areas notified [in this behalf by the State Government,] [substituted by section 60(1) of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965) for the words, figures and brackets under section 14, sub-section (1).] and the maintenance of such marks;