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State of Goa - Section

Section 123 in Goa Prisons Rules, 2006

123. Facilities to under-trial prisoners.

- Under-trial prisoners shall be allowed exercise during the day and shall be required to keep their clothing, person, ward or cell and yard clean and shall conform to prison rules. Those who have tampered with the rules for the good order and management of the prison may be refused any of the privileges allowed by rules, the fact being noted by the Superintendent in Form XIII. They may also be punished in the same way as convicted criminal prisoners.