Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(1)(a) in Mineral Area Development Authority Market Fee Rules, 2010

(a)Where the return is furnished after the due date, ending on the date of furnished of the return, or