Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 79] [Entire Act] State of Maharashtra - Subsection Section 79(3) in The Maharashtra Universities Act, 1994 (3)The selection committee and mode of appointment for principals, teachers and other employees of affiliated colleges shall be such as may be prescribed.
