Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(2) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000 (2)The nominee of the Chairman of the Vyavasayik Pariksha Mandal, Madhya Pradesh, shall hold office of member of the Council during the pleasure of the aforesaid Chairman.
