Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Suman Singh on 4 July, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.48 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2576/2014
(Arising out of impugned final judgment and order dated 20/03/2013
in WPC No. 4641/2012 passed by the High Court Of Delhi At New
Delhi)
GOVT. OF NCT OF DELHI & ANR Petitioner(s)
VERSUS
SUMAN SINGH Respondent(s)
(with interim relief and office report)
Date : 04/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Ms. Meenakshi Grover, Adv.
Dr. Vipin Gupta, Adv.
Mr. D. S. Mahra,Adv.
For Respondent(s) Ms. Nidhi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the order passed in SLP(C) no. 31596-31606/2014, this special leave petition is dismissed.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.07.05
17:31:26 IST
Reason: