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Supreme Court - Daily Orders

Govt. Of Nct Of Delhi vs Suman Singh on 4 July, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.48                                 COURT NO.5                      SECTION XIV

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                         No(s).    2576/2014

     (Arising out of impugned final judgment and order dated 20/03/2013
     in WPC No. 4641/2012 passed by the High Court Of Delhi At New
     Delhi)

     GOVT. OF NCT OF DELHI & ANR                                                 Petitioner(s)

                                                       VERSUS

     SUMAN SINGH                                                                 Respondent(s)

     (with interim relief and office report)

     Date : 04/07/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                   Mr.   P.S. Patwalia, Sr. Adv.
                                         Ms.   Meenakshi Grover, Adv.
                                         Dr.   Vipin Gupta, Adv.
                                         Mr.   D. S. Mahra,Adv.

     For Respondent(s)                   Ms. Nidhi,Adv.

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

In view of the order passed in SLP(C) no. 31596-31606/2014, this special leave petition is dismissed.



                         (DEEPAK MANSUKHANI)                         (RAJINDER KAUR)
                          COURT MASTER                               COURT MASTER




Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.07.05
17:31:26 IST
Reason: