Kerala High Court
V.Sudhakar vs The Flag Officer Commanding-In-Chief on 20 January, 2020
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
MONDAY, THE 20TH DAY OF JANUARY 2020 / 30TH POUSHA, 1941
WP(C).No.31872 OF 2019(H)
PETITIONER:
V.SUDHAKAR, AGED 55 YEARS,
S/O K.VASUDHEVAN, UPPER DIVISION CLERK,
NAVAL ARMAMENT DEPOT, ALWAYE-683 563,
RESIDING AT 'GOKULAM HOUSE',
PALLILAMKARA, ROCKWELL ROAD,
HMT COLONY P.O, ALWAYE-PIN:683 503.
MOB.99614 30938
BY ADVS.
SRI.T.C.GOVINDASWAMY
SMT.KALA T.GOPI
SRI.B.NAMADEVA PRABHU
RESPONDENTS:
1 THE FLAG OFFICER COMMANDING-IN-CHIEF,
HEAD QUARTERS, SOUTH WESTERN COMMAND,
NAVAL BASE, KOCHI-682 004.
2 THE CHIEF GENERAL MANAGER,
NAVAL ARMAMENT DEPOT,
ALWAY-683 563.
3 SHRI.RAMESH KUMAR INAS,
DEPUTY GENERAL MANAGER,
NAVAL ARMAMENT DEPOT,
ALWAYE-683 563.
4 SHRI PRAMOD,
STORE SUPERINTENDENT,
NAVAL ARMAMENT DEPOT,
ALWAYE-683 563.
5 SHRI.MANOJ,
TRADESMAN MATE,
NAVAL ARMAMENT DEPOT,
ALWAYE-683 563.
WP(C).No.31872 OF 2019
-2-
6 SHRI.GOPALAKRISHNAN,
MULTI TASKING STAFF(MINISTERIAL),
NAVAL ARMAMENT DEPOT, ALWAYE-683 563.
7 SHRI.C.P.RAVINDRANATH,
SENIOR DRAFTSMAN,
NAVAL ARMAMENT DEPOT,
ALWAYE-683 563.
8 SHRI PRASANT,
SHIPWRIGHT,
NAVAL ARMAMENT DEPOT,
ALWAYE-683 563.
9 STATION HOUSE OFFICER,
POLICE STATION, EDATHALA,
ALWAYE-683 561.
BY ADVS.SMT.VINEETHA.B, GP
SRI.P.VIJAYAKUMAR, ASG OF INDIA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.31872 OF 2019
-3-
JUDGMENT
Dated this the 20th day of January 2020 It is submitted by the learned Assistant Solicitor General on instructions that the CCTV footage has already been served to the 9 th respondent.
The said submission is recorded. Accordingly, the writ petition is closed.
Sd/-
ANU SIVARAMAN JUDGE akv/20.01.2020 WP(C).No.31872 OF 2019 -4- APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE REPRESENTATION DATED 29TH OCTOBER 2019 ADDRESSED TO THE 2ND RESPONDENT EXHIBIT P2 A TRUE COPY OF POLICE COMPLAINT DATED 2ND NOVEMBER 2019, FILED BEFORE THE 9TH RESPONDENT STATION HOUSE OFFICER.
EXHIBIT P3 A TRUE COPY OF FIR BEARING NO 723 DATED 11.11.2019 REGISTERED IN POLICE STATION EDATHALA.
EXHIBIT P4 A TRUE COPY OF COMMUNICATION BEARING NO AAC/5800/OM1 DATED 11.11.2019 ISSUED BY THE 3RD RESPONDENT RESPONDENT'S/S EXHIBITS : NIL.
//TRUE COPY// P.A. TO JUDGE