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Himachal Pradesh High Court

Jaswant Singh vs Hrtc & Another on 1 July, 2020

Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

          HON'BLE HIGH COURT OF HIMACHAL PRADESH
                              AT SHIMLA
                                         Execution Petition No.29/2020
                                         in CWP No.1755/2017




                                                                          .
                                         Decided on: 01.07.2020





    Jaswant Singh                                     ...Petitioner.
                            Versus
     HRTC & another                                  . ..Respondents.





    .......................................................................................
    Coram
    Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    Hon'ble Ms Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1

    For the petitioner. :
                         r               to  Mr. Rakesh Kumar and Mr. Ashok
                                             Kumar, Advocates, through video
                                             conferencing.

    For the respondents :                    Mr. Ajay Chauhan, Advocate,
                                             through Video Conferencing.

    Tarlok Singh Chauhan, Judge (Oral)

Learned counsel for the petitioner fairly states that the order in question stands complied with, thereby rendering the instant petition infructuous. Accordingly, the same is dismissed as having become infructuous, so also the pending miscellaneous application(s), if any.

(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua), Judge July 01, 2020(rohit) 1 Whether reporters of the local papers may be allowed to see the judgment?

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