Himachal Pradesh High Court
Jaswant Singh vs Hrtc & Another on 1 July, 2020
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
HON'BLE HIGH COURT OF HIMACHAL PRADESH
AT SHIMLA
Execution Petition No.29/2020
in CWP No.1755/2017
.
Decided on: 01.07.2020
Jaswant Singh ...Petitioner.
Versus
HRTC & another . ..Respondents.
.......................................................................................
Coram
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Hon'ble Ms Justice Jyotsna Rewal Dua, Judge.
Whether approved for reporting?1
For the petitioner. :
r to Mr. Rakesh Kumar and Mr. Ashok
Kumar, Advocates, through video
conferencing.
For the respondents : Mr. Ajay Chauhan, Advocate,
through Video Conferencing.
Tarlok Singh Chauhan, Judge (Oral)
Learned counsel for the petitioner fairly states that the order in question stands complied with, thereby rendering the instant petition infructuous. Accordingly, the same is dismissed as having become infructuous, so also the pending miscellaneous application(s), if any.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua), Judge July 01, 2020(rohit) 1 Whether reporters of the local papers may be allowed to see the judgment?
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