Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(3) in U.P. Technical University Act, 2000

(3)The Vice-Chancellor shall have the right to speak in and otherwise take part in the meeting of any other authority or body of the University but shall not by virtue of this sub-section be entitled to vote.