Himachal Pradesh High Court
Wing Commander G.P.S. Grewal vs . Union Of India & on 21 October, 2022
Bench: Sabina, Sushil Kukreja
Wing Commander G.P.S. Grewal Vs. Union of India & .
Others CWP No.436 of 2019.
21.10.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate for the petitioner. Mr. Shashi Shirshoo, Central Government Counsel for respondent No.1. Mr. Raju Ram Rahi, Deputy Advocate General for respondents No.2 and 3.
Learned counsel for the respondents seek more time to file reply.
List again on 28th November, 2022.
(Sabina) Judge (Sushil Kukreja) Judge October 21, 2022 (ps) ::: Downloaded on - 21/10/2022 20:08:16 :::CIS