Rajasthan High Court - Jodhpur
Ranjeet Singh vs Rajhans Uppadhyay on 4 September, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1154/2018 Ranjeet Singh
----Petitioner Versus Rajhans Uppadhyay
----Respondent For Petitioner(s) : Mr. Shardul Singh JUSTICE DINESH MEHTA Order 04/09/2018 Issue notice to respondent No.3, returnable within a period of four weeks.
(DINESH MEHTA),J Himanshu/- 44 Powered by TCPDF (www.tcpdf.org)