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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

(1)Appointment to the service, shall be made in any of the following manners and as specified in Appendix-'C' :-
(b)By direct recruitment; or
(b)By promotion; or
(c)By transfer of an officer/official already in the service of Government or State Electricity Board or an Undertaking of Government :
Provided that a member of the service, shall not be eligible for promotion to the next higher post until he qualifies the Departmental Examination or any examination or training prescribed for the purpose by the Board from time to time, for appointment to such post.