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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(v) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(v)to do all such things as are incidental, necessary or conducive to the attainment of all or any of the objectives of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].