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[Cites 0, Cited by 0] [Section 81(15)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(15)(c) in Delhi Motor Vehicles Rules, 1993

(c)The appellant have a right to appear by a counsel and the prescribed authority may be represented by such officer or person as the [Secretary (Tourism) may appoint.] [Substituted vide notification no. 23 (127)/2007/Tpt/Ops./92 dated 24-03-2009.]