Section 63 in The Navy (Pension) Regulations, 1964
63. When payment of widow's pension ceases.
(1)Ordinary or special family pension granted to the widow of a deceased officer shall be discontinued.(i)if she proves unworthy of it; or(ii)if she remarries;(2)In the case of remarriage pension shall cease from the date following that of remarriage and in other cases, from such date as the Central Government may decide.
