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State of Odisha - Section

Section 60 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

60. Calling of question.

- The questions which have not been disallowed shall be entered in the list of questions for the day, and shall be called, if the time made available for questions permits, in the order in which they stand in the list, before any other business is entered upon at the meeting. Question not considered on the day shall lapse.