Section 10 in Punjab State Veterinary Council Rules, 1997
10. Appointment of dates for nomination. [(Section 37 and Section 65(2)(b)].
- The Returning Officer shall by notification in the Official Gazette or in such other manner as is deemed fit appoint, -(a)the date for making nominations in Form III which shall be seventh day after the date of publication of the said notification or if that day is a public holiday, the next succeeding day which is not a public holiday;(b)the date and time of scrutiny of nomination papers which shall be the next day after the close of filing of nomination;(c)the last date for withdrawal of candidature which shall be the second day after the date for scrutiny of nomination or, if that day is a public holiday, the next succeeding day which is not a public holiday;(d)the date on which a poll shall, if necessary, be taken which shall be a date not earlier than the thirteenth day after the last date for withdrawal of candidature; and(e)the date, the time and the place for counting of votes and for declaration of results which shall not be beyond the third day from the date of poll.(2)The notification issued under sub-rule (1) shall also invite nomination of candidates for election to the Punjab Council and specify the place at which the nomination papers are to be delivered.
