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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The United Provinces Borstal Act, 1938

(1)The State Government shall appoint a Director of Borstal institutions who shall exercise, subject to the orders of the State Government general control and superintendent of all Borstal Institutions.