Delhi High Court - Orders
Umar Khalid vs State Of National Capital Territory Of ... on 28 July, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
$~Special DB-Item-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 173/2022
UMAR KHALID ..... Appellant
Through: Mr. Trideep Pais, Ms. Sanya
Kumar, Mr. Sahil Gori and Mr.
Rakshanda Deka, Advocates.
versus
STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
..... Respondent
Through: Mr. Amit Prasad, SPP along with
Mr. Ayodhya Prasad and Mr.
Dhruv Pande, Advocates with Mr.
Alok Kumar, Additional DCP,
Inspector Anil Kumar and
Inspector Lokesh.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 28.07.2022 We have heard Mr. Trideep Pais, learned senior counsel appearing on behalf of Umar Khalid, the appellant.
For arguments on behalf of learned Special Public Prosecutor, list on 01.08.2022 at 2:15 p.m. SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J.
JULY 28, 2022/rs Signature Not Verified Digitally Signed CRL.A. 173/2022 Page 1 of 1 By:DURGESH NANDAN Signing Date:02.08.2022 13:32:22