Allahabad High Court
Bansh Pal Singh And Others vs State Of U.P. And Another on 25 January, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 55 Case :- APPLICATION U/S 482 No. - 1797 of 2010 Petitioner :- Bansh Pal Singh And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Lav SriVastaVa,V.P. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Ashok Kumar Roopanwal,J.
As prayed by learned counsel for the applicant, put up on 28.1.2010 as a fresh case.
Order Date :- 25.1.2010 Pcl