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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in Maharashtra Paramedical Council Act, 2011

(1)The Government shall, as soon as may be, after the commencement of this Act, establish by notification in the Official Gazette, a Council to be called the Maharashtra Paramedical Council with effect from such date as may be specified therein.