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[Cites 0, Cited by 0] [Section 30A(2)] [Section 30A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30A(2)(b) in The United Provinces Excise Act, 1910

(b)any duty on an excisable article produced outside India and imported into Uttar Pradesh whether across a customs frontier as defined by the Central Government or not.