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[Cites 0, Cited by 0] [Section 423(1)] [Section 423] [Entire Act]

State of Odisha - Subsection

Section 423(1)(d) in The Orissa Municipal Corporation Act, 2003

(d)if any addition or alteration made to, or in the building or structure upon or over which the sky-sign is erected, fixed or retained, if such addition or alteration involves the disturbance of the sky-sign or any part thereof; or