Allahabad High Court
Commissione Of Customs & Central Excise vs M/S Flex Industries Ltd. on 29 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 51 of 2006 Petitioner :- Commissione Of Customs & Central Excise Respondent :- M/S Flex Industries Ltd. Petitioner Counsel :- K.C. Sinha Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. On the illness slip of Shri Ramesh Chandra Shukla, Advocate, the case is passed over for the day. Order Date :- 29.1.2010 MK/