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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(7)(iv) in Arunachal Pradesh Water Supply Act, 2015

(iv)Where any such work is executed in contravention of sub-clauses (ii) and (iii), such connection is liable to be refused or disconnected.