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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(45) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(45)to undertake development programmes in higher education, research, consultancy based projects and training programmes for outside agencies, by charging fees, so as to generate resources;