Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(11) in Textiles (Consumer Protection) Regulation, 1988

(11)Defective hemming when the cloth is sold in sold in units such as blankets etc.