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State of Tamilnadu - Section

Section 6 in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

6. DSM Targets.

(1)The Commission shall establish DSM targets for Distribution Licensee;
(2)While setting DSM target for the Distribution Licensee, the Commission shall give due consideration to factors which includes consumer mix, load profile and similar factors associated with DSM;
(3)DSM targets may include the following:-
(a)Percentage of reductions in load growth;
(b)Savings in kW and kWh;
(c)Savings as a percentage of total resources to meet load;
(4)While establishing the targets, the Commission shall consider the technical potential in the State as assessed by the Distribution Licensee and techno-economic viability of the DSM projects.