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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(2) in Haryana Municipal Building Bye-laws 1982

(2)Subject to above provision, every roof shall be of any material and specifications as prescribed in Chapter 13 of the Punjab Public Works Department specifications, 1963 edition as amended from time to time and as applicable to the State of Haryana.Staircases