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[Cites 0, Cited by 0] [Section 2E(2)] [Section 2E] [Entire Act]

Union of India - Subsection

Section 2E(2)(a) in Income Tax Rules, 1962

(a)a copy of certificate of incorporation under the Companies Act, 1956 (1 of 1956) or a copy of the document evidencing the constitution of the enterprise and its legal status;