Himachal Pradesh High Court
M/S Jai Prakash Associates vs . State Of H.P & Ors. on 19 July, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
M/s Jai Prakash Associates vs. State of H.P & Ors.
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CWP No. 4599 of 2013 a/w CWP Nos. 9131 of 2013, 24, 30, 62 to 64, 75, 4050 & 7537 of 2014, 2577, 3990, 4802 of 2015, 911 & 997 of 2016, 101, 1547 to 1549, 3237 of 2019, 5773 of 2020, 7984 of 2021, 7320 and 7335 of 2022 and CWP No. 1927 of 2023.
19.07.2023 Present: Mr. Vishal Mohan, Sr. Advocate with Mr. Amar Pratap & Mr. Goverdhan Lal Sharma, Advocates and Mr. R.N Sharma and Mr. Janesh Gupta, Advocates, for the petitioners in the respective writ petitions.
Mr. Anup Rattan, Advocate General with Mr. Navlesh Verma, Mr. Pranay Pratap Singh, Additional Advocate Generals with Mr. Gautam Sood and Mr. Sidharth Jalta, Deputy Advocate Generals, for the respondents-State.
List before another Bench of which one of us Justice Ajay Mohan Goel, Judge, is not a member, after obtaining orders on Administrative side.
( M.S. Ramachandra Rao )
Chief Justice
19th July, 2023 ( Ajay Mohan Goel )
(priti) Judge
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