Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(9)] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(9)(iii) in High Court Rules and Orders In M.P.

(iii).........also specifying who are minors).