Bombay High Court
Bandu Dhrupatrao Dhakne vs Bhagwan Pratishthan Aurangabad Thru ... on 8 October, 2018
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
1 2-wp-5339-18, 7374-18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.5339 OF 2018
WITH
WRIT PETITION NO. 7374 OF 2018
BHAGWAN PRATISHTHAN AURANGABAD THRU EXECUTIVE
TRUSTEE AND ANOTHER
VERSUS
BANDU DHRUPATRAO DHAKNE AND ANOTHER
...
Advocate for the Petitioners : Shri V. J. Dhage h/f.
Advocate for Respondent No. 1 : Shri R. I. Wakade
AGP for Respondent/State : Shri K. S. Patil
...
CORAM : RAVINDRA V. GHUGE, J.
DATED : 08th OCTOBER, 2018.
...
PER COURT :
1. Not on board. Taken on the production board.
2. Shri Dhage, learned Advocate submits that he would replace page No. 91 in the first petition forthwith. Liberty to remove the objection within 2 (two) weeks is granted.
3. List both these matters for admission on 31/10/2018.
(RAVINDRA V. GHUGE, J.) shp/-
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