Bombay High Court
Calendula Traders Private Limited vs Nusli Neville Wadia on 17 October, 2022
Author: N.J.Jamadar
Bench: N.J.Jamadar
Digitally signed
SWAROOP by SWAROOP
SHARAD SHARAD PHADKE
Date: 2022.10.19
PHADKE 11:28:51 +0530
42 ial 27844 of 2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.27844 OF 2022
IN
SUIT NO.1628 OF 2008
Calendula Traders Pvt. Ltd. ... Applicant
and
Nusli Neville Wadia ... Plaintiff
Versus
Ferani Hotels Pvt. Ltd. and Ors. ... Defendants
WITH
INTERIM APPLICATION NO.608 OF 2021
WITH
INTERIM APPLICATION (L) NO.27394 OF 2022
WITH
INTERIM APPLICATION (L) NO.27398 OF 2022
WITH
INTERIM APPLICATION (L) NO.27403 OF 2022
WITH
INTERIM APPLICATION (L) NO.27843 OF 2022
WITH
INTERIM APPLICATION (L) NO.27880 OF 2022
WITH
INTERIM APPLICATION (L) NO.28264 OF 2022
WITH
INTERIM APPLICATION (L) NO.28703 OF 2022
WITH
INTERIM APPLICATION (L) NO.28713 OF 2022
WITH
INTERIM APPLICATION (L) NO.28716 OF 2022
WITH
INTERIM APPLICATION (L) NO.28733 OF 2022
WITH
INTERIM APPLICATION (L) NO.28900 OF 2022
WITH
INTERIM APPLICATION (L) NO.28910 OF 2022
WITH
INTERIM APPLICATION (L) NO.28919 OF 2022
WITH
SSP 1/3
42 ial 27844 of 2022.doc
INTERIM APPLICATION (L) NO.28926 OF 2022
WITH
INTERIM APPLICATION (L) NO.28937 OF 2022
WITH
INTERIM APPLICATION (L) NO.28940 OF 2022
WITH
INTERIM APPLICATION (L) NO.28941 OF 2022
WITH
INTERIM APPLICATION (L) NO.28962 OF 2022
WITH
INTERIM APPLICATION(L) NO.29043 OF 2022
WITH
INTERIM APPLICATION (L) NO.29842 OF 2022
WITH
INTERIM APPLICATION (L) NO.29888 OF 2022
WITH
Mr. Rohan Kelkar with Mr. Saket Mone, Mr. Abhishek Salian, Ms. Apurva Pawar, Mr.
Devansh Shah i/by Vidhi and Partners, for Plaintiff.
Mr. Dinyar Madon, Senior Advocate with Mr. Sarosh Bharuch, Mr. Vivek Vashi, Ms.
Alya Khan, Ms. Zahra Padamsee, Ms. Shikha Dharia for Defendant No.1. and for
Applicant in IA 608 of 2021.
Mr. Sayeed Mulani for Defendant No.33 and Applicant in IAL 29339 of 2022.
Mr. Hrushi Narvekar with Ms. Madhu Hirskar i/by Sangeeta Lanjewar for Defendant
Nos.5 and 6 and for Applicant in IAL 27398 of 2022.
Mr. Arun Panicker for Defendant Nos.13, 19, 20, 21, 24, and 31 and for Applicants in
IAL 28934 of 2022, 28941 of 2022, 28919 of 2022, 29403 of 2022 and 28926 of 2022.
Mr. S.U.Kamdar, Senior Advocate with Mr. Rajesh Vaidya i/by A.R.Vaidya and Co.,
for Defendant nos.12, 16, 25, 26 and 27, 38 to 48.
Mr. Mayur Khandeparkar i/by Mahimtura and Co., for Defendant Nos.2, 3 and 4.
Mr. Jehangir Jejeebhoy, for Defendant.
CORAM: N.J.JAMADAR, J.
DATE: 17th OCTOBER, 2022 P.C.:
1. Heard the learned Counsel for the parties. SSP 2/3
42 ial 27844 of 2022.doc
2. The learned Counsel for the Plaintiff, on instructions, submits that the Plaintiff does not wish to file Affidavit in Reply to any of the Applications taken out by the Defendants for rejection of the plaint under Order VII Rule 11 of the Code of Civil Procedure, 1908.
3. The statement made on behalf of the Plaintiff is accepted.
4. List the Applications for hearing on 24th November, 2022.
( N.J.JAMADAR, J. ) SSP 3/3