Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(2) in THE DIGITAL PERSONAL DATA PROTECTION ACT, 2023 (2)No order as referred to in sub-section (1) shall be made after the expiry of three years from the date of commencement of this Act.
