Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Assam - Subsection Section 15(2) in Assam Moslem Marriages and Divorces Registration Act, 1935 (2)for every certified copy of any entry in a register ether than the hrst copy referred to in section 11 of this Act- one rupee.
