(a)in consultation with the [State Security Commission] [Substituted 'State Police Board' by Punjab Act No.19 of 2018 dated 21.9.2018.] established under Section 27, draw up a Strategic Policing Plan for a period of five-years (hereinafter referred to as the "Strategic Plan"), duly identifying the objectives of policing sought to be achieved during the said period and setting out an action plan for their implementation;