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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of West Bengal - Subsection

Section 88(2)(f) in The West Bengal Municipal Elections Act, 1994

(f)the manner of giving and recording of votes by means of voting machines and the procedure as to voting to be followed at polling stations where such machines are used;
(ff)[ the procedure of counting of votes recorded by a voting machine;] [Clause (ff) inserted by W.B. Act 9 of 2000, w.e.f. 21.2.2000.]