Bombay High Court
Shri. Vithoji Dinkar Rane vs The State Of Maharshtra Through The ... on 26 September, 2018
Bench: R.M. Savant, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7126 OF 2017
Kum. Nutan Appasaheb Kamble ....Petitioner
V/S
The State Of Maharashtra Through The ....Respondent
Secretary And Ors.
WITH WRIT PETITION NO. 7127 OF 2017 Shri. Rajendra Sikandar Naikwadi ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 11218 OF 2017 Shri. Naresh Govind Parab ....Petitioner V/S The State Of Maharshtra Through The Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 11224 OF 2017 Shri. Vithoji Dinkar Rane ....Petitioner V/S The State Of Maharshtra Through The Secretary ....Respondent And Ors.
WITH Page 1/3 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 00:37:33 ::: WRIT PETITION NO. 10475 OF 2017 Shri. Sunil Bhanudas Salunkhe ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 490 OF 2018 Shri. Sambhaji Shivaji Patil ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION STAMP NO. 36018 OF 2017 Rajendra Chintaman Shejwal ....Petitioner V/S The State Of Maharashtra, Through Secretary ....Respondent And Ors.
Shri Satyajeet Anil Rajeshirke For Petitioner in all W P s Mrs M P Thakur, AGP For State / Resp in all W P s Shri Shrishail Sakhare, Adv for R Nos. 4 & 5 in W P No.7127/2017 CORAM : R.M. SAVANT. & M. S. KARNIK, JJ DATE : 26th September, 2018 Page 2/3 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 00:37:33 ::: P.C. :
Stand over to 04/10/2018. To be placed on \"Supplementary Board.\"
W P No.10475/2017 to be detagged from this group.
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