Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Karnataka - Subsection Section 35(2) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012 (2)The funds of the private educational institution shall be deposited by it in such manner as may be prescribed.
