Delhi High Court - Orders
Loreal India Pvt Ltd vs Rajesh Kumar Taneja Trading As ... on 31 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS)(IPD) 2/2023
LOREAL INDIA PVT LTD ..... Decree Holder
Through: Mr. S.K. Bansal, Mr. Ajay
Amitabh Suman, Advs.
versus
RAJESH KUMAR TANEJA TRADING AS INNOVATIVE
DERMA CARE AND ANR ..... Judgement Debtors
Through: Ms. Astha Sharma, Adv. For R-
1.
Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish
Kumar, Mr. Alexander Mathai,
Mr. Krishnan V., Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 31.10.2023 CM APPL. 55751/2023 (47 Days Delay In Reply) Bearing in mind the disclosures made, the delay of 47 days in filing the reply/objections to the appeal is condoned.
The application shall stand disposed of.
YASHWANT VARMA, J.
ANISH DAYAL, J.
OCTOBER 31, 2023 neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:41:03