Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(2) in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978 (2)Any rule or order under this Act may be made so as to be retrospective to any date not earlier than the date of commencement of this Act.
