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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926

(2)"First Preference" means the figure 1 set opposite the name of any candidate, "Second preference" similarly means the figure 2, third preference the figure 3, and so on.