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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(3)(a) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(a)if he or she is a promotee revert him or her to the post which he or she had held prior to his or her promotion; and