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[Section 56]
[Entire Act]
State of Haryana - Subsection
Section 56(1) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012
| Serial Number | Value of Annual dead rent/Contract money | Periodicity of payment |
| (i) | Up to Rs. 10.00 | Lakh Entire annual amount in advance afteradjustment of the amount deposited along with the Security |
| (ii) | Above Rs.10.00 lakh and up to Rs. 50.00 lakh | In four quarterly instalments in advance on the1st of April, 1st of June, 1st of September and 1st of Decemberof the year |
| (iii) | Above Rs. 50.00 lakh | In monthly instalments in advance |