Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] NCT Delhi - Subsection Section 43(4) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (4)Such officer if subordinate to the Vice-Chairman of the Board shall forthwith report the seizure to the Vice-Chairman.
