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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(a) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(a)'Chief Justice' means the Chief Justice of High Court of Judicature at Allahabad;
(aa)[ "Registrar General means Registrar General of the Allahabad High Court";] [Inserted by Notification dated 26.8.2002.]