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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(i) in The Companies (Amendment) Act, 2017

(i)in sub-section (2), the following Explanation shall be inserted, namely:—'Explanation.—For the purposes of this sub-section, the word "person" does not include any individual who is in the employment of the company.';